Madras High Court
Mr.A.Murugan vs M/S.Syndicate Bank on 24 August, 2018
Author: S.M.Subramaniam
Bench: S.M.Subramaniam
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 24.08.2018
CORAM
THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
W.P.No.11143 of 2016
Mr.A.Murugan ..Petitioner
Vs.
1.M/s.Syndicate Bank,
Rep.by its Branch Manager,
Mint Street Branch,
New No.62, Old No.479, Mint Street,
Sowcarpet, Chennai 600 079.
2.Tamil Nadu Adi Dravidar Housing &
Development Corporation,
Rep.by its Managing Director,
No.31, Cenotaph Road,
Teynampet, Chennai 600 018.
3.United India Insurance Co., Ltd.,
Rep.by its Director,
No.24, Whites Road, Chennai 600 014. ..Respondents
Prayer:Writ Petition filed under Article 226 of the Constitution of India for issuance of a Writ of Mandamus, directing the 1st Respondent to claim the insurance amounts from the 3rd Respondent, give credit to 2nd Respondent subsidy amount and remove this petitioner as defaulter from CIBIL(Credit Information Bureau(India)Limited).
For Petitioner :M/s.K.Seetharam(No appearance)
For Respondents :Mr.V.Suthakar for R1
Mr.V.Jayaprakash Narayanan for R2
M/s.Nageswaran and Narichania for R3
S.M.SUBRAMANIAM, J.,
kak
O R D E R
When the writ Petition was listed for hearing on 21.08.2018, none appeared on behalf of the writ petitioner. The case was listed under the caption for dismissal on 23.08.2018. On that day also, there was no representation on the side of the writ petitioner. In order to give one more opportunity, again the matter was listed under the caption for dismissal on 24.08.2018. Today (24.08.2018), when the matter was called, none appeared for the writ petitioner.
2.In the light of the fact that there was no appearance on behalf of the petitioner, it is evident that the petitioner is not willing to get along with the matter and therefore, the writ petition is dismissed for non prosecution. However, there shall be no order as to costs.
24.08.2018 kak Internet:Yes/No To
1.The Branch Manager, M/s.Syndicate Bank, Mint Street Branch, New No.62, Old No.479, Mint Street, Sowcarpet, Chennai 600 079.
2.The Managing Director, Tamil Nadu Adi Dravidar Housing & Development Corporation, No.31, Cenotaph Road, Teynampet, Chennai 600 018.
3.The Director, United India Insurance Co., Ltd., No.24, Whites Road, Chennai 600 014.
W.P.No.11143 of 2016