Section 837 in Rules of the High Court of Judicature for Rajasthan, 1952
837. Registers.
- The Cashier shall keep the following registers namely;-(1)Deposit Cash Book;(2)Cash-Book;(3)Register of Money Orders.The Superintendent, Accounts Department, shall keep the following registers, namely:-(1)Register of Receipts and Repayment of Judicial Deposits;(2)Register of Miscellaneous Deposits and Repayments;(3)Register of Lapsed Deposits:(4)Clearance Register;(5)Register of Personal Ledger Account;(6)Register of Contingencies(7)Register of Government Credits or Revenue Receipts.
