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Union of India - Section

Section 4 in The Narcotic Drugs And Psychotropic Substances Rules, 1985

4. Narcotics Commissioner and other officers to exercise the powers of their subordinates.

- The Narcotics Commissioner and such other officer as may be appointed by the Central Government under sub-section (1) of section 5 of the Act may perform all or any of the functions, or exercise any of the powers, assigned under these rules to the officers subordinate to them.