Himachal Pradesh High Court
Chandu Ram And Another vs . State Of H.P. And Others on 21 June, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Chandu Ram and another Vs. State of H.P. and others CMP No. 7653 of 2022, CMP(M) No. 759 of 2022 & CMPST37642/20 .
21.06.2022 Present: Mr. Virender Thakur, Advocate, for the applicants/appellants.
M/s Sumesh Raj, Dinesh Thakur & Sanjeev Sood, Additional Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General & Mr. J.S. Bagga, Assistant Advocate General, for the nonapplicants/respondents. r CMP No. 7653 of 2022, CMP(M) No. 759 of 2022 & CMPST37642/20 Notice. Mr. Dinesh Thakur, learned Additional Advocate General accepts notice on behalf of the non applicants/respondents. As prayed for, response be filed within two weeks. List thereafter.
CMPST37643/20 (CMP No. _____of 2022) This application is disposed of with the direction that English translation of the documents in question shall be filed by the applicants by the next date of hearing.
(Ajay Mohan Goel) Judge June 21, 2022 (bhupender) ::: Downloaded on - 21/06/2022 20:05:48 :::CIS