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State of Odisha - Section

Section 85 in The Orissa Agricultural Produce Markets Rules, 1958

85. Grading and standardisation of the agricultural produce.

- The Market Committee shall maintain for the use of sellers and buyers a set of samples of standard grades of agricultural produce sold at the market and shall renew the same as may be necessary from time to time. The Market Committee shall also arrange to keep and exhibit samples of different grades of agricultural produce with indications of parity prices based on rates ruling in terminal and key markets for the information of sellers and buyers.
(2)The Market Committee may carry out the work on grading of agricultural produce.
(3)The fees to be charged for carrying out grading of agricultural produce shall not exceed the maximum specified in the bye-laws.