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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(d) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

(d)detail of all common areas and facilities as per the approved lay out plan or building, plan;
(dd)[ built-up area and common area of an apartment.] [Inserted by Act No. 30 of 2016, dated 19.9.2016]