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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(xii) in The Orissa Animal Contagious Diseases Rules, 1957

(xii)"Mallein test" means the testing of horses, mules or asses with "Mallein" either by the subcutaneous or the intradermapaloebral method or any other method approved by Government from time to time to determine whether those animals are affected with Glanders or Farcy or not.