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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(1)The President may, at any time call a meeting of the Institute and also shall do so if a requisition for that purpose is presented to him in writing by not less than fifty per cent of members specifying the subject of meeting proposed to be called.