Tripura High Court
Mr. Parag P. Tripathi vs Mr. Biswanath Majumder on 31 May, 2022
Author: Indrajit Mahanty
Bench: Indrajit Mahanty, S.G. Chattopadhyay
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
Review Pet. 26 of 2022
For Petitioner(s) : Mr. Parag P. Tripathi, Sr. Advocate,
Mr. Somik Deb, Sr. Advocate,
Mr. Kousik Roy, Advocate,
Mr. U.S. Singha, Advocate,
Mr. Saptarshi Majumder, Advocate,
Mr. Sunil Mittal, Advocate.
For Respondent(s) : Mr. Biswanath Majumder, CGC,
Ms. R. Guha, Advocate.
HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order 31/05/2022 (Indrajit Mahanty, C.J.) Issue notice.
Mr. Biswanath Majumder, learned CGC and Ms. R. Guha, learned counsel submit that they have instructions to appear for respondent No.2 Union of India and respondent No.1 private respondent respectively.
Copies of the review petition along with the I.A. be served on them.
List this matter on 28.06.2022. (S.G. CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ Pijush