Section 7 in Jammu and Kashmir Disaster Management Rules, 2007

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Every district of the Slate shall have a District Disaster Management Authority which shall consist of:-

(i)Deputy Commissioner ............................ Chairperson.

(ii)Additional Deputy Commissioner ......................... Chief Executive Officer

(iii)District Superintendent of the Police ........................... Member

(iv)Chief Medical Officer .............................. Member

(v)Superintendent Engineer PW(R&B) ............................... Member

(vi)Assistant Director, Consumer Affairs & P.D. Deptt. ...Member.

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