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[Cites 0, Cited by 1] [Section 11A] [Entire Act]

Union of India - Subsection

Section 11A(1) in Motor Vehicles Act, 1939

(1)Every person whose application for the issue or renewal of a driving licence to drive other than as a paid employee or to drive a vehicle other than a transport vehicle is pending before any licensing authority immediately before the appointed day, shall, on or as soon as may be after the appointed day, forward three clear copies of his recent photograph to such licensing authority along with an application in writing for the affixation of such photograph on the driving licence.