Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101] [Entire Act] State of Goa - Subsection Section 101(i) in The Corporation of the City of Panaji (Election) Rules, 2004 (i)The place specified in column (10) (against the ward) to be the place for making scrutiny and withdrawal of nominations;
