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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(10) in The U.P. Civil Procedure Mediation Rules, 2009

(10)Recognize that mediation is based on principles of self-determination by the parties and that mediation process relics upon the ability of parties to reach a voluntary, undisclosed agreement;