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[Cites 0, Cited by 0] [Section 41(11)] [Section 41] [Entire Act]

State of Punjab - Subsection

Section 41(11)(ii) in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983

(ii)The furniture, utensils and other equipment shall be maintained in a clean and hygienic condition.