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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(83) in The Orissa Municipal Corporation Act, 2003

(83)"water works" means any apparatus or plant by which water is supplied and includes a lake, stream, spring, well, pump, reservoir,cistern, tank, duct, whether covered or open, sluice, main pipe, culvert, engine,water truck, hydrant, standpipe, conduct and machinery, land, building or thing for supplying or used for supplying water or for protecting services of water supply;