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[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(xiii) in The Delhi Common Effluent Treatment Plants Rules, 2001

(xiii)To allow entry and inspection of the CETP and related installations/offices/documents, stocks, consumables. Stores, etc. to the officers of the authorities/local bodies who are required to carry out routine check up/inspection, lifting of sample for the purpose of ensuring compliance of various standards under the laws.