Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(1)(c) in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Act, 2014 (c)ensure that all parts of the premises are adequately lit and ventilated at all times;