Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4A] [Entire Act] Bengal Presidency - Subsection Section 4A(2) in The Calcutta Suburban Police Act, 1866 (2)All persons shall be bound to confirm to the reasonable directions of a Police-officer given in fulfilment of any of the said duties.
