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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(aa) in U.P. Cinemas (Regulation) Act, 1955

(aa)[ exhibition by means of video means an exhibition in public on payment for admission of moving pictures or series of pictures by playing or replaying and [a pre-recorded cassette or any other device, by whatever name called by means of a video cassette player or any other apparatus, by whatever name called.]