Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(b) in The Orissa Forest Act, 1972 (b)-(d) [* * *] [Clauses (b), (c) and (d) omitted vide O.A.No. 12 of 2003 Notification No. 6282/Legislative dated 5.5.2003 O.G.E. No. 660 dated 5.5.2003.]
