Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1) in The Legal Metrology (Approval of Models) Rules, 2011

(1)The Director may call for any weight or measure, the model of which has been approved or any of its component, or its dummy, where he is of the opinion that it is necessary so to do in the public interest.