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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(3) in Madurai-Kamaraj University Act, 1965

(3)[ The Director of Medical Education] [Item 3 was inserted by 6 (iii) of the Madras University and Madurai-Kamaraj University (Amendment) Act, 1979 (Tamil Nadu Act No. 42 of 1979).], [and] [The word 'and' was inserted by 3(iv) of Tamil nadu Universities Laws (Amendment) Act, 1986 (Tamil Nadu Act No. 75 of 1986).]