Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 7 in The Ministers (Allowances, Medical Treatment and other Privileges) Rules, 1957 7. Option to Travel by Taking a Single Berth. - A Minister may also, at his option, travel by taking a single berth in an air-conditioned coach or in any ordinary first class compartment.
