Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 204] [Entire Act] State of Bihar - Subsection Section 204(v) in Bihar Chaukidari Manual (v)The Treasury Officer will supply to the District Officer quarterly, an advice list showing the opening balance to daily transactions-both receipts and expenditure-and the closing balance in respect of the District Chaukidari Reward Fund.