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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 10(1)(w) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(w)To raise, collect, subscribe and borrow with the approval of the Board of Management whether on the security or the property of the University, money for the purpose of the University;