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Allahabad High Court

Sudhir Kumar Agrawal vs State Of U.P. & Others on 3 August, 2010

Author: Sanjay Misra

Bench: Sanjay Misra

Court No. - 28

Case :- SECOND APPEAL No. - 238 of 2010

Petitioner :- Sudhir Kumar Agrawal
Respondent :- State Of U.P. & Others
Petitioner Counsel :- A. C. Pandey
Respondent Counsel :- S.C.

Hon'ble Sanjay Misra,J.

Cause list has been revised. None appears on behalf of the appellant to press this appeal. There is no illness slip nor any mention to pass over the matter today. It is accordingly dismissed for non prosecution. Interim order, if any, is vacated.

No order is passed as to costs.

Order Date :- 3.8.2010 Pravin