Allahabad High Court
Sudhir Kumar Agrawal vs State Of U.P. & Others on 3 August, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 28 Case :- SECOND APPEAL No. - 238 of 2010 Petitioner :- Sudhir Kumar Agrawal Respondent :- State Of U.P. & Others Petitioner Counsel :- A. C. Pandey Respondent Counsel :- S.C. Hon'ble Sanjay Misra,J.
Cause list has been revised. None appears on behalf of the appellant to press this appeal. There is no illness slip nor any mention to pass over the matter today. It is accordingly dismissed for non prosecution. Interim order, if any, is vacated.
No order is passed as to costs.
Order Date :- 3.8.2010 Pravin