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State of Uttar Pradesh - Section

Section 185 in U.P. Zamindari Abolition and Land Reforms Rules, 1952

185.

[On receipt of an application under Section 232 [* * *] [Substituted by Notification No. 7996/I-A-1282-1952, dated 08.10.1952.], the Assistant Collector shall send for relevant khataunis and other records and make such other enquiry as may be necessary in this connection.]