Calcutta High Court
Principal Commissioner Of Income Tax-I vs M/S. Britannia Industries Limited on 25 August, 2022
Author: T.S. Sivagnanam
Bench: T.S. Sivagnanam, Hiranmay Bhattacharyya
OD - 4
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (INCOME TAX)
ORIGINAL SIDE
ITAT/137/2021
IA No:GA/1/2021, GA/2/2021
PRINCIPAL COMMISSIONER OF INCOME TAX-I, KOLKATA
VS.
M/S. BRITANNIA INDUSTRIES LIMITED
BEFORE :
THE HON'BLE JUSTICE T.S. SIVAGNANAM
And
THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA
Date : 25th August, 2022
Appearance :
Mr. Prithu Dudhoria, Adv.
....for appellant
Mr. R.K. Murarka, Sr. Adv.
Ms. Sutapa Roychowdhury, Adv.
Mr. Aratrika Roy, Adv.
...for respondent
The Court :- At the request of the learned Standing counsel appearing for the appellant, two weeks time is granted to file reply to the affidavit-in- opposition.
List the matter after three weeks.
(T.S. SIVAGNANAM, J.) (HIRANMAY BHATTACHARYYA, J.) SN/A.S.