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Calcutta High Court

Principal Commissioner Of Income Tax-I vs M/S. Britannia Industries Limited on 25 August, 2022

Author: T.S. Sivagnanam

Bench: T.S. Sivagnanam, Hiranmay Bhattacharyya

OD - 4

                           IN THE HIGH COURT AT CALCUTTA
                        SPECIAL JURISDICTION (INCOME TAX)
                                  ORIGINAL SIDE

                                 ITAT/137/2021
                          IA No:GA/1/2021, GA/2/2021
              PRINCIPAL COMMISSIONER OF INCOME TAX-I, KOLKATA
                                      VS.
                      M/S. BRITANNIA INDUSTRIES LIMITED

BEFORE :
THE HON'BLE JUSTICE T.S. SIVAGNANAM
             And
THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA
Date : 25th August, 2022

                                                                      Appearance :
                                                          Mr. Prithu Dudhoria, Adv.
                                                                     ....for appellant

                                                         Mr. R.K. Murarka, Sr. Adv.
                                                   Ms. Sutapa Roychowdhury, Adv.
                                                             Mr. Aratrika Roy, Adv.
                                                                   ...for respondent

The Court :- At the request of the learned Standing counsel appearing for the appellant, two weeks time is granted to file reply to the affidavit-in- opposition.

List the matter after three weeks.

(T.S. SIVAGNANAM, J.) (HIRANMAY BHATTACHARYYA, J.) SN/A.S.