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Supreme Court - Daily Orders

T.S. Sathish Babu vs M.S. Shivananda (D) By Lr M. Rama on 8 May, 2015

Bench: M.Y. Eqbal, Amitava Roy

     ITEM NO.28                              COURT NO.9                SECTION IVA

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) NO....../2015
                                                         CC No.8171/2015

     (Arising out of impugned final judgment and order dated 21/10/2014
     in RSA No.1217/2008 passed by the High Court Of Karnataka At
     Bangalore)

     T.S. SATHISH BABU                                                  Petitioner(s)

                                                    VERSUS

     M.S. SHIVANANDA (D) BY LR M. RAMA                                  Respondent(s)

     (With appln. (s) for c/delay in filing SLP)

     Date : 08/05/2015 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE M.Y. EQBAL
                             HON'BLE MR. JUSTICE AMITAVA ROY

     For Petitioner(s)                 Mr. Girish Ananthamurthy, Adv.
                                       For Mrs. Vaijayanthi Girish,Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The special leave petition is dismissed.

(Sanjay Kumar-II) (Indu Pokhriyal) Court Master Court Master Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.05.09 11:43:29 IST Reason: