Supreme Court - Daily Orders
T.S. Sathish Babu vs M.S. Shivananda (D) By Lr M. Rama on 8 May, 2015
Bench: M.Y. Eqbal, Amitava Roy
ITEM NO.28 COURT NO.9 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) NO....../2015
CC No.8171/2015
(Arising out of impugned final judgment and order dated 21/10/2014
in RSA No.1217/2008 passed by the High Court Of Karnataka At
Bangalore)
T.S. SATHISH BABU Petitioner(s)
VERSUS
M.S. SHIVANANDA (D) BY LR M. RAMA Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 08/05/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Girish Ananthamurthy, Adv.
For Mrs. Vaijayanthi Girish,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Sanjay Kumar-II) (Indu Pokhriyal) Court Master Court Master Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.05.09 11:43:29 IST Reason: