Calcutta High Court (Appellete Side)
Kanishk Sinha & Anr vs Shri Narendra Modi & Ors on 14 March, 2017
March 14, 2017 R.C. W.P. 6825 (W) OF 2017 Kanishk Sinha & Anr.
Vs. Shri Narendra Modi & Ors.
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Mr.Kanishk Sinha, Petitioner (In Person) Mr. Kaushik Chandra, A.S.G. Mr. Jatinder Sindh Dhalt, ...for U.O.I Both the petitioners are natural persons. The second petitioner seeks to appear on behalf of both the natural persons. The same, in my view, is not permissible. At this stage the first petitioner seeks an adjournment.
List the writ petition in the monthly list of April, 2017.
(DEBANGSU BASAK-J)