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State of Assam - Section

Section 52 in The Assam Administrative Tribunal Regulations, 1977

52. Maintenance of Registers.

- The Registrar shall maintain separate registers for-
(i)Appeals in Form 5;
(ii)Applications for review in Form 6;
(iii)Application for restoration in Form 7;
(iv)Application to set aside ex parte order in Form 8.