Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(8) in The Tamil Nadu Electricity Supply Code, 2004 (8)Re-connection charge. - The licensee shall collect re-connection charge from LT/HT consumers at the rates specified by the Commission, from time to time.
