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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in The Khadi and Village Industries Commission Rules, 2006

(1)The Commission shall constitute, by a resolution, the following Standing Finance Committees:
(i)Standing Finance Committee (Khadi)
(ii)Standing Finance Committee (Village Industries)
(iii)Standing Finance Committee (General and Miscellaneous)