Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court - Orders

The Employees Provident Fund O vs M/S Janta Cold Storage Mahnar on 25 July, 2014

Author: Hemant Kumar Srivastava

Bench: Hemant Kumar Srivastava

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.6920 of 2010
                     ======================================================
                     The Employees Provident Fund Organisation
                                                                           .... .... Petitioner/s
                                                       Versus
                     M/S Janta Cold Storage Mahnar
                                                                          .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s    :    Mr. Prashant Sinha, Advocate
                     For the Respondent/s      : Mr. Harendra Prasad Singh, Sr. Advocate
                                                  Mr. Ramashray Roy, Advocate
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE HEMANT KUMAR
                     SRIVASTAVA
                     ORAL ORDER

9       25-07-2014

Heard the parties in part.

Let the matter be passed over.

(Hemant Kumar Srivastava, J) Narendra/-

U