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State of Maharashtra - Section

Section 109 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

109. Withdrawal of Degrees, Certificates, Diplomas, Titles, etc.

- The Executive Council, may on the recommendations of the Academic Council, by a resolution passed by a majority of the total membership of the Executive Council and a majority of not less than two-thirds of the members of the Executive Council present and voting, recommend to the Chancellor to withdraw a degree, diploma, certificate and title conferred by the University and the Chancellor may order withdrawal of the same.