Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 47] [Entire Act] State of Bihar - Subsection Section 47(6) in The Bihar Municipal Act, 2007 (6)in the sphere of community relations,-(a)civic receptions to persons of distinction and paying homage on death to persons of repute,(b)organization and management of fairs and exhibitions, and(c)dissemination of information of public interest.
