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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(4) in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995

(4)If during of the end of the extended period of probation a person is found unfit-
(i)he shall be reverted to his former post if he is a promotee, or
(ii)his service shall be terminated if he is a direct recruit.