State Consumer Disputes Redressal Commission
Anand Kumar Sharma vs Stellar Data Recovery on 19 June, 2023
Cause Title/Judgement-Entry IN THE STATE CONSUMER DISPUTES REDRESSAL COMMISSION ODISHA, CUTTACK Complaint Case No. CC/19/2023 ( Date of Filing : 22 May 2023 ) 1. ANAND KUMAR SHARMA C-1176, SECTOR-6, MARKAT NAGAR, CUTTACK CUTTACK ODISHA ...........Complainant(s) Versus 1. STELLAR DATA RECOVERY REGD. OFFICE 205, SKIPPER CORNER, 88, NEHRU PALACE , NEW DELHI NEW DELHI DELHI 2. ABDUL WAHAB M/S. COMPUTECH CARE, SHOP NO.T9-1, 3RD FLOOR, SHYAM PLAZA, PANDRI, RAIPUR, CHHATTISGARH RAIPUR CHHATTISGARH 3. SHREYA DUTTA O/O. STELLAR DATA RECOVERY, 606, MERLINE INFINITY, 6TH FLOOR, DN-51, SALT LAKE, ECTOR-V, KOLKATA, WEST BENGAL KOLKATA WEST BENGAL 4. SUNIL CHANDRA - CO FOUNDER 205, SKIPPER CORNER, 88, NEHRU PALACE, NEW DELHI NEW DELHI DELHI 5. MANOJ DHINGRA - CO FOUNDER 205, SKIPPER CORNER, 88, NEHRU PALACE, NEW DELHI NEW DELHI DELHI 6. KULJEET SINGH 205, SKIPPER CORNER, 88, NEHRU PALACE, NEW DELHI NEW DELHI DELHI 7. SASHI MIHSRA O/O. STELLAR DATA RECOVERY, 606, MERLINE INFINITY, 6TH FLOOR, DN-51, SALT LAKE, ECTOR-V, KOLKATA, WEST BENGAL KOLKATA WEST BENGAL 8. SHRABANI CHATTERJEE O/O. STELLAR DATA RECOVERY, 606, MERLINE INFINITY, 6TH FLOOR, DN-51, SALT LAKE, ECTOR-V, KOLKATA, WEST BENGAL KOLKATA WEST BENGAL ............Opp.Party(s) BEFORE: HON'BLE MR. JUSTICE Dr. D.P. Choudhury PRESIDENT HON'BLE MS. Sudhiralaxmi Pattnaik MEMBER PRESENT: Dated : 19 Jun 2023 Final Order / Judgement None appears for the complainant .It appears that the matter has been listed for admission.But no steps taken on behalf of complainant.
Therefore , the complaint case is dismissed being not pressed [HON'BLE MR. JUSTICE Dr. D.P. Choudhury] PRESIDENT [HON'BLE MS. Sudhiralaxmi Pattnaik] MEMBER