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State of Andhra Pradesh - Section

Section 54 in Andhra Pradesh Real Estate (Regulation and Development) Rules, 2017

54. Report and Returns.

- The regulatory authority shall prepare its annual report as provided in section 78 as per Form 'P'.Form- 'A'[See rule 3-A (1), 3(2)]Application for Registration of ProjectToThe real Estate Regulatory AuthoritySir,I/We hereby apply for the grant of registration of my/our project to be set up at ............ Taluk District State ..........................