Section 80 in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997
80. Grant of Certificate of Election to the elected candidate.
- As soon as may be after a candidate has been declared elected under Rules 78 and 79 the Returning Officer shall grant to such candidate a certificate of election in Form 28 and obtain from the candidate an acknowledgement of its receipt duly signed by him.
