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State of Uttar Pradesh - Section

Section 182 in The General Rules (Civil), 1957

182. List of records to accompany each bundle.

- Each bundle transmitted to the record-room shall be accompanied by a list (Form Nos. 15 to 18) of the records it contains prepared by the official in charge of the records and signed by the chief-ministerial officer of the court. The list shall be on a printed form and shall be placed on the top of the records before the bundle is closed.