Supreme Court - Daily Orders
Union Public Service Commission vs Angesh Kumar on 16 October, 2015
Bench: Jagdish Singh Khehar, R. Banumathi
ITEM NO.58 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. Nos.41-44 & 45-48/2015 in Civil Appeal No(s).6159-6162/2013
U.P.S.C. ETC. Appellant(s)
VERSUS
ANGESH KUMAR & ORS. ETC. Respondent(s)
(For directions and exemption from filing O.T. and office report)
Date : 16/10/2015 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MRS. JUSTICE R. BANUMATHI
For Appellant(s) Ms. Binu Tamta, Adv.
Petitioner-in-person (NP)
For Respondent(s)/ Dr.Harshvir Pratap Sharma, Adv.
Applicants Mr. Pankaj Kumar, Adv.
Mr.Ajay Sharma, Adv.
Mr. Jagdish Kumar Chawla, Adv.
Respondent-in-person (NP)
Caveator-in-person (NP)
Mr. Sumit Kumar, Adv.
Mr. Munawwar Naseem, Adv.
Mr. Vikrant Singh Bais, Adv.
Upon hearing the counsel the Court made the following
O R D E R
Learned counsel for the applicants seeks permission to withdraw I.A. Nos.41-44 & 45-48 of 2015. The same are accordingly dismissed as withdrawn.
List the main appeals for hearing on a non-miscellaneous Signature Not Verified day after eight weeks.
Digitally signed by Satish Kumar Yadav Date: 2015.10.17 11:38:04 IST Reason: (SATISH KUMAR YADAV) (RENUKA SADANA) AR-CUM-PS COURT MASTER