Bombay High Court
Sayyed Alam Shah Kadri & Ors vs The Spel. Land Officer, Raigad & Ors on 21 January, 2019
Bench: B.R. Gavai, N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN FA NO. 2438 OF 2018
In
FIRST APPEAL 275 OF 1994
Sayyed Alam Shah Kadri & Ors. ....Applicant
V/S
The Spel. Land Officer, Raigad & Ors. ....Respondent
Mr Sahil Deepak Salvi, Advocate For Applicant Mr Yogesh Dabke, AGP for R No. 1 and 2; Mr Amit Bhave i/by Mr Milan Bhise, Advocate for R No. 3 CORAM : B.R. GAVAI & N. J. JAMADAR, JJ DATE : 21st January, 2019 P.C. :
At the request of learned advocate for the Applicants , Stand over to 04/02/2019.
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