Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109] [Entire Act] NCT Delhi - Subsection Section 109(j) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988 (j)to keep his arms and accouterments clean, in good order and fit for immediate use.