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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Bihar - Subsection

Section 84(2)(xix) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(xix)organize quarterly meeting with all stakeholders at district level including Child line, Specialized Adoption Agencies, Superintendent of homes, non government organizations and members of public to review the progress and implementation of the Act; and