Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Maharashtra - Section Section 5 in The Maharashtra Refugees Act, 1948 5. Certificate of registration. - The registering authority shall issue to every refugee registering under this Act a certificate of registration in the form set out in the Second Schedule.
