Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Karnataka - Subsection Section 32(ii) in Shri Dharmasthala Manjunatheshwara University Act, 2018 (ii)Subject to section 51 the operation of the permanent statutory endowment fund, University endowment fund, the general fund and the development fund;
