Section 3(1)(iv) in The Rajasthan Civil Services (Service Matter Appellate Tribunal) Rules, 1976

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(iv)"Bench" means a Bench of the Tribunal under sub-section (2) of section 5 of the act, as may be constituted under rule 5 of these rules;

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