Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 1096 in Police Regulations, Bengal , 1943 1096. Original documents not to be sent in correspondence. - Original correspondence shall not be permitted to leave the office in which it is received unless it is clearly not required for record.
