Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(n) in Nims University Rajasthan, Jaipur Act, 2008 (n)to determine standards for admission into the University, which may include examination, evaluation or any other method of testing;
